Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(11) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(11)The board of management may delegate to one or more of the members such of its powers, which in its opinion are merely a procedural arrangement.