Delhi High Court - Orders
Gautam Verma vs Manjit Dayal & Anr on 18 May, 2023
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2905/2015 & I.A.No.5015/2018
GAUTAM VERMA
..... Plaintiff
Through: Mr. Nikilesh Ramachandran, Mr.
Dinesh Kumar, Mr. Shubham
Seth & Mr. Harshvardhan, Advs.
with PW Mr. Gautam Verma
versus
MANJIT DAYAL & ANR
..... Defendant
Through: Mr. Lokesh Chopra & Mr.
Darshnik Narang, Advs. for D-1
Mr. Adab Singh Kapoor & Mr.
Raghav Sharma, Advs. for D-2
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. MANISH
SHARMA, (DHJS)
ORDER
% 18.05.2023
1. PW-1 is cross-examined by learned counsel for defendant no.1. Further cross-examination of PW-1 is deferred at the request of learned counsel for defendant no.2. Previous cost paid.
2. Learned counsel for defendant no.2 submits that he has filed vakalatnama today itself vide diary no.898264. However, the same has not come on record. He further submits that shown an unsigned MoU dated 12/04/2023 between defendant no.1 and one Shri Shamsher Kalra. He further submits that the said document is prima facie opposed to public policy.
3. Learned counsel for defendant no.2 submits that he will This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:17:18 move an appropriate application in this regard.
4. Re-notify the matter for cross-examination of PW-1 by counsel for defendant no.2 on 17th July, 2023.
Time of commencement of proceedings: 1:15pm & 2:10pm Time of commencement of recording of evidence: 1:20pm & 2:15pm Time of conclusion of evidence: 1:35pm & 3:00pm Time of conclusion of proceedings: 1:40pm & 3:05pm Number of pages of evidence recorded: 2+3=5 MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 18, 2023/nk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:17:18