Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 47 in THE MARINE AIDS TO NAVIGATION ACT, 2021 47. Delegation of powers by Central Government. The Central Government may delegate to any of its officers all or any of the functions and powers conferred upon it under this Act.
