[Cites 0, Cited by 0]
[Section 48]
[Entire Act]
Union of India - Subsection
Section 48(9) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)
| SI. No. | Designation | Number of Posts |
| 1. | Superintendent or Project Manager | 1 |
| 2. | Counsellor | 2 |
| 3. | Case Worker or Probation Officer | 3 |
| 4. | House Mother or House Father | 4 |
| 5. | Educator | 2 (voluntary or part-time) |
| 6. | Vocational Instructor | 1 |
| 7. | Doctor | 1 (part-time) |
| 8. | Paramedical staff | 1 |
| 9. | Store-keepercum Accountant | 1 |
| 10. | Driver | 1 |
| 11. | Cook | 2 |
| 12. | Helper | 2 |
| 13. | Sweeper | 2 |
| 14. | Art& Craft cum Music Teacher | 1 (part-time) |
| Total | 25 | |
| 15. | Gardner | 1.(part-time) |