Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(1)(t) in Telangana Vaidya Vidhana Parishad Act, 1986 (t)to exercise such other powers and perform such other functions as may be conferred or enjoined upon it by this Act or the rules made thereunder.