Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 83] [Entire Act] Union of India - Section Section 452 in The Companies Act, 1956 452. Style, etc., of Liquidator .- A Liquidator shall be described by the style of "the Official Liquidator" of the particular company in respect of which he acts and not by his individual name.
