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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Chechak Tika Adhiniyam, 1968

(2)The limits of each circle, and the location of each public vaccination station so established, shall, from time to time, be notified in the prescribed manner.