Section 44(4) in Rajasthan State Highways Act, 2014
(4)The Chairperson and full-time members shall be appointed by the State Government, by notification in the Official Gazette, on the recommendation of a Search and Selection Committee consisting of-(a)Chief Secretary - Chairman;(b)An Additional Chief Secretary or a Principal Secretary to be nominated by the State Government - Member;(c)Secretary-in-charge of Public Works Department - Member;(d)Chairman of a public sector undertaking, to be nominated by the State Government - Member; and(e)Head of a research, technical or management institute, to be nominated by the State Government - Member.
