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[Cites 0, Cited by 0] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(2) in The Haryana Private Universities, 2006

(2)Every university shall fix the price of each printed copy of the prospectus, not more than the reasonable cost of its publication, distribution or sale and its copy shall be sent to the Government for information.]