Section 39(5) in The U.P. Judicial Service Rules, 2001
(5)Law : Paper III. - Indian Penal Code, 1860, the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950, Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972, together with Rules framed under the aforesaid Acts.
