Section 32B(1)(ii) in Bihar Private Irrigation Works Act, 1922

[Cites 0, Cited by 0] [Section 32B(1)] [Section 32B] [Entire Act]

State of Bihar - Subsection

Section 32B(1)(ii) in Bihar Private Irrigation Works Act, 1922

(ii)mark out the land which, in his opinion, it will be necessary to acquire for the construction thereof or which may be liable to submersion as a result of such construction; and

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State of Bihar - Subsection

Section 32B(1)(ii) in Bihar Private Irrigation Works Act, 1922