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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Bengal Presidency - Subsection

Section 43(a) in Police Regulations, Bengal , 1943

(a)Whenever there has been any outbreak or rioting, the Superintendent shall, if necessary, reinforce the local investigating staff and arrange the work so that officers investigating cases arising from the riots can devote undivided attention to them.