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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Rajasthan - Subsection

Section 12A(1)(a) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(a)the member of the Rajasthan Legislative Assembly in whose constituency the land is situated,