Karnataka High Court
Manjunath Satapute S/O. Nagendrappa, vs Karnataka Handloom Development ... on 15 June, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
'lIE EH(
( Fc'C I BL\ J4 A DH-PE p
THE HON'BLE MR4USTICE M MOHAN REDDY WRIT PETITIQN NOi63ThJ2O1i (SRj F --
. R'
v \--k
F
1
at
)-) Isti
t,. •t...C .• 44. r!''"L. .' • it' 1. ',i:' .3 --. S. i' n fl fli 't'Tr .; •.j. T .,r.Jta., :
..jr.j.i. .ft.' zi'cI •"i' U )t)U' F a-i I") 0 T I .4.
Ji... 'IN. N.: .'.
' ' T .
--. . . .'
r.. •. • • . -- . -- .
-- •:;,. ''_
r:..-- :
1
i •.'--.4.
- •\.r%i ;;-: :'
'. _,.S,-- ,
\'-- j. .\ ; Lt r. :' •'
•.
._'Jij ' t.f, :j' :J% p--r.
.--' !•'•:!._;