Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Securities And Exchange Board Of India - Subsection Section 2(h) in The Telecommunication (Broadcasting And Cable Services) Interconnection Regulations, 2004 (h)"cable service" means the transmission by cable of programmes including re-transmission by cables of any broadcast television signals;
