Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Goa - Subsection Section 336(1) in Goa Prisons Rules, 2006 (1)All the relevant rules about appeals and the facilities available in the prison for preparing and sending appeals shall be explained to the prisoners at the time of their admission by the Superintendent or the Assistant Superintendent.
