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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(5) in West Bengal Municipal Corporation Act, 2006

(5)If the cash and the value of the securities at the credit of any Sinking Fund are in excess of the amount that should be at its credit, the auditors appointed under section 87 shall certify the amount Of such excess sum and the Corporation may, thereupon, transfer the excess sum to the Municipal Fund in the General Account.