Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 543] [Entire Act] Bengal Presidency - Subsection Section 543(c) in Police Regulations, Bengal , 1943 (c)At the close of each month, after the Sub-divisional conviction sheets are received, the sadar Court officer shall prepare an index for the whole district.