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State of West Bengal - Section

Section 266 in The West Bengal Motor Vehicles Rules, 1989

266. Maintenance of register showing results of test.

- The owner of every motor cab referred to in sub-rule (1) of rule 262 of these rules, shall cause to be kept in the cab for the inspection of the public, register in which the testing officer referred to in rule 264 of these rule shall, after each of the tests prescribed in that rule and in rule 265 of these rules enter the date and result of such test.