Madhya Pradesh High Court
Narendra @ Modi vs The State Of Madhya Pradesh on 23 March, 2021
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 CRA-6154-2020
The High Court Of Madhya Pradesh
CRA-6154-2020
(NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
11
Jabalpur, Dated : 23-03-2021
Mr. Shashank Upadhyay, learned counsel for the appellant.
Mr. Aditya Gupta, learned Panel Lawyer for the respondent-State.
Mr. M.K. Soni, learned counsel for the objector. Physical case diary is available today. Counsel for the appellant prays for and is granted time to file certain documents.
List the matter after a week along with physical case diary.
(AKHIL KUMAR SRIVASTAVA) JUDGE RS Signature SAN Not Verified Digitally signed by RASHMI RONALD VICTOR Date: 2021.03.24 10:31:17 IST