Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84A] [Entire Act] State of Maharashtra - Subsection Section 84A(1) in Nagpur Improvement Trust Act, 1936 (1)The Trust may, with the previous sanction of the [State] Government, and on such terms as it may approve, raise loans in the open market by the issue of debentures.
