Section 2(c) in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983
(c)"Cinema" means any place wherein a public exhibition of film by means of [Video Cassette Recorder/Player] [Substituted by Notification No. F. 18-22-89-C-XXX, dated 1-10-1996.] is given for a commercial purpose;
