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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(2) in The Kaginele Development Authority Act, 2009

(2)The Controller of Finance and Accounts shall report to the Commissioner and shall ensure that financial rules are followed; and accounts are kept up-to-date, presenting a true and fair picture of the financial affairs of the Authority.