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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(c) in Sikkim Panchayat Act, 1993

(c)construction, repair and maintenance of such small irrigation projects of such class or types thereof, as may be specified by the State Government by general or special order in this behalf, and regulating of supply of water there from for irrigation purposes;