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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(1)(d) in The Goa Panchayat Raj Act, 1994

(d)[ incur expenditure not exceeding [rupees five thousand] [The clause (d) to (m) inserted by Amendment Act 1 of 1997.] per month on any matter in an emergency and in public interest;