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Gujarat High Court

Satish Ramanlal Patel vs State Of Gujarat on 28 March, 2012

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     CIVIL APPLICATION No 1473 of 2002


             in


     LETTERS PATENT APPEALNo 822        of 2001



     --------------------------------------------------------------
     SATISH RAMANLAL PATEL
Versus
     STATE OF GUJARAT
     --------------------------------------------------------------
     Appearance:
     1. Civil Application No. 1473 of 2002
          MR BK OZA for Petitioner No. 1-3
          GOVERNMENT PLEADER for Respondent No. 1
          .......... for Respondent No. 2-4,5
          MR RM CHHAYA for Respondent No. 4/1-4/3,5/1-7


     --------------------------------------------------------------


                  CORAM : THE CHIEF JUSTICE MR. D.S.SINHA
                                     and
                          MR.JUSTICE B.C.PATEL


                  Date of Order: 02/04/2002


ORAL ORDER

(Per : THE CHIEF JUSTICE MR. D.S.SINHA) Let the application be on board as and when the LPA is heard.

(D. S.Sinha, C.J.) (B. C. Patel, J.) parekh