Gujarat High Court
Satish Ramanlal Patel vs State Of Gujarat on 28 March, 2012
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 1473 of 2002
in
LETTERS PATENT APPEALNo 822 of 2001
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SATISH RAMANLAL PATEL
Versus
STATE OF GUJARAT
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Appearance:
1. Civil Application No. 1473 of 2002
MR BK OZA for Petitioner No. 1-3
GOVERNMENT PLEADER for Respondent No. 1
.......... for Respondent No. 2-4,5
MR RM CHHAYA for Respondent No. 4/1-4/3,5/1-7
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CORAM : THE CHIEF JUSTICE MR. D.S.SINHA
and
MR.JUSTICE B.C.PATEL
Date of Order: 02/04/2002
ORAL ORDER
(Per : THE CHIEF JUSTICE MR. D.S.SINHA) Let the application be on board as and when the LPA is heard.
(D. S.Sinha, C.J.) (B. C. Patel, J.) parekh