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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)when tenders are invited, they shall he tabulated and scrutinized by the Executive Officer or the Chief Executive Officer, as the case may be, and then placed before the Panchayat Samiti or the Zila Parishad with his recommendation for orders;