Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Punjab Electricity (Duty) Amendment Act, 2003 1. (1)This Act may be called the Punjab Electricity (Duty) Amendment Act, 2003.(2)It shall be deemed to have come into force on and with effect from the 2nd day of August, 2002.
