Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 6 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

6. Reservation for In-service candidate of Government of Gujarat.

- As per the policy of the Government of Gujarat, the seats for in-service candidate who are sponsored by the Government of Gujarat shall be reserved in Government Medical Colleges in each category and courses.