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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Karnataka - Subsection

Section 19A(1) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(1)If out of the amount paid to him in relation to the estate, there is a balance left after meeting the liabilities specified in Schedule-II, the Commissioner shall disburse such balance to the owners, transferees and other interested persons.