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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12) in The Tamil Nadu Co-Operative Societies Act, 1983

(12)[ "Co-operative year" means the period commencing on the first day of April of any year and ending with the 31st day of March of the succeeding year;] [Substituted by the Tamil Nadu Co-operative Societies (Amendment) Act, 1999 (Tamil Nadu Act 50 of 1999) which came into force on the 15th December 1999.]