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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(3)A Panchayat constituted upon the dissolution of a Panchayat before the expiration of its duration shall continue only for the remainder of the period tor which the dissolved panchayats, would have continued under clause (1) had it not been so dissolved.