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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(2)It shall be compulsory for each Distillery and Transporter to seek registration on the portal in order to download the document under sub-rule (1). Every application for registration shall be made online in E-document registration form.