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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(1)(c) in The Delhi Value Added Tax Act, 2004

(c)[ a notice issued under section 58, section 59 and direction under section 58A of this Act;] [Substituted by DVAT (Amendment) Act, 2005 (5 of 2005), w.e.f. 1-4-2005.]