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State of West Bengal - Section

Section 1 in The West Bengal Land (Requisition And Acquisition) Re-Enacting Act, 1977

1. Short title and commencement.

(1)This Act may be called the West Bengal Land (Requisition and Acquisition) Re-enacting Act, 1977.
(2)It shall be deemed to have come into force on the 1st day of April, 1977.