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State of Tamilnadu - Section

Section 52 in Laws of the Bharathidasan University

52. Election return. - The Registrar shall prepare a form showing-

(1)the number of voters who voted;
(2)the number of ballot papers rejected-
(a)as being received too late;
(b)for being sent by ordinary post or in other than the prescribed way;
(c)for irregularities counted with the declaration;
(d)as invalid.