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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(s) in Tamil Nadu Fire Service Rules, 1990

(s)maintain all registers, log-books, occurrence books, attendance rolls, etc., up-to-date and submit all returns and statements including pay rolls of his staff to his superior officers every month. All fire and special services reports shall be submitted by him within 48 hours of the ' occurrence, Sundays and holidays being excepted;