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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(8) in Birsa Munda Tribal University Act, 2017

(8)Each member of the Board, including the Chairperson shall have one vote and if there shall be a tie, viz. a deadlock, equality of votes on any question to be determined by the Board, the Chairperson of the Board shall have a casting vote.