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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(f) in Telangana Water, Land and Trees Act, 2002

(f)advise on strengthening public participation in conservation of natural resources from time to time in such a way that equity in access to water in different basins, sub basins and regions in the State is maintained;