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Himachal Pradesh High Court

Uma Dutt vs State Of Himachal Pradesh & Others on 4 July, 2022

Bench: Amjad Ahtesham Sayed, Ajay Mohan Goel

Uma Dutt versus State of Himachal Pradesh & others CWP No. 4351 of 2022 04.07.2022 Present: Mr. Manik Sethi, proxy counsel for the petitioner.

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Mr. Ashok Sharma, Advocate General, with Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents.

CWP No. 4351 of 2022 & CMP No. 8622 of 2022 Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General, waives service of notice on behalf of the respondents. Reply to be filed by the next date.

Stand over till 19th August, 2022.

CMP No. 8623 of 2022 The application is disposed of with a direction to the petitioner to file the English translation of the documents in issue by the next date.

( A.A. Sayed ) Chief Justice ( Ajay Mohan Goel ) Judge July 04, 2022 ( rajni ) ::: Downloaded on - 04/07/2022 20:06:25 :::CIS