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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(xi) in The Rajasthan Technical University Act, 2006

(xi)one teacher other than the Principals, from an affiliated college having a minimum ten years experience in teaching degree or post-graduate classes to be nominated by the State Government; and