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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(18)(a) in The Explosives Rules, 2008

(a)one end of which is closed and the other-
(i)left open for the insertion of safety fuse for the purpose of initiating explosion within the tube; or
(ii)fitted with wires or other device for that purpose and sealed;