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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(b) in The Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010

(b)No person shall, except with the permission of proper officer, open any package of export goods, brought into the Customs area, to be loaded on a flight.