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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(9)(c) in The Assam Highway Act, 1989

(c)the trees, fences, posts and other highway accessories and materials and materials stacks on the thoroughfare or on land attached to the thoroughfare but does not does not include the national highway's as defined under the National Highways Act, 1956;