Manipur High Court
Dr. Sm. Abdul Wakil Chishti vs Sheikh Abdul Hye Chishti & 9 Ors on 21 December, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item No. 2
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CRP No. 15 of 2016
Dr. SM. Abdul Wakil Chishti.
...Petitioner
- Versus -
Sheikh Abdul Hye Chishti & 9 Ors.
...Respondents
B EF O R E
HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
ORDER
21-12-2022 Mr. Kh. Thoungamba, learned counsel, appears for the respondents. Mr. E. Lalleiba, learned counsel, appearing for the petitioner, seeks an adjournment.
Post on 31-01-2023.
CHIEF JUSTICE Victoria NINGOM Digitally signed by BAM NINGOMBAM VICTORIA Date: 2022.12.21 14:39:37 +05'30' VICTORIA