Allahabad High Court
Mubarak Ali And Another vs Joint Director Of Consolidation And ... on 5 January, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 69002 of 2009 Petitioner :- Mubarak Ali And Another Respondent :- Joint Director Of Consolidation And Others Petitioner Counsel :- Abhitab Kumar Tiwari Respondent Counsel :- C.S.C.,Anuj Kumar Hon'ble Sabhajeet Yadav,J.
Issue notice to the respondents no.2 and 3 returnable at an early date. They are directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit. List thereafter.
Till the next date of listing, the effect and operation of impugned order dated 23.11.2009 passed by Joint Director of Consolidation, Meerut in Revision No.115 (Shamshad Vs. Akil Hasan and others shall remain stayed. Order Date :- 5.1.2010 SL