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Allahabad High Court

Mubarak Ali And Another vs Joint Director Of Consolidation And ... on 5 January, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - B No. - 69002 of 2009

Petitioner :- Mubarak Ali And Another
Respondent :- Joint Director Of Consolidation And Others
Petitioner Counsel :- Abhitab Kumar Tiwari
Respondent Counsel :- C.S.C.,Anuj Kumar

Hon'ble Sabhajeet Yadav,J.

Issue notice to the respondents no.2 and 3 returnable at an early date. They are directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit. List thereafter.

Till the next date of listing, the effect and operation of impugned order dated 23.11.2009 passed by Joint Director of Consolidation, Meerut in Revision No.115 (Shamshad Vs. Akil Hasan and others shall remain stayed. Order Date :- 5.1.2010 SL