Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in Life Insurance Corporation of India (Staff) Regulations, 1960 15. [ Temporary Service in lieu of Probation. [Notified in Gazette of India, Extraordinary, Part-II Section 3 sub-section (i) dated 13.12.1993 (G.S.R. No. 747).] - Deleted.]
