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Allahabad High Court

M/S Ganga Int Udyog And Others vs Union Of India And Others on 7 December, 2012

Bench: Sushil Harkauli, Kalimullah Khan





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 63629 of 2012
 

 
Petitioner :- M/S Ganga Int Udyog And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- S.K. Tyagi
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2012/5739)
 

 
Hon'ble Sushil Harkauli,J.
 

Hon'ble Kalimullah Khan,J.

Connect with Writ Petition No.59517 of 2012 and list on the date fixed in the connected petition. When the case is listed next, the name of Sri Narendra Prasad Shukla will be shown from the respondents side. The memo of appearance filed by Sri  Narendra Prasad Shukla for the respondent no.1 only is taken on record. 

 (Kalimullah Khan,J.) ( Sushil Harkauli,J.) Order Date :- 7.12.2012 Hasnain