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[Cites 0, Cited by 0] [Section 55A(2)] [Section 55A] [Entire Act]

State of Chattisgarh - Subsection

Section 55A(2)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)If there is more than one application on a day for particular registration mark as specified above the reservation of registration mark shall be done in accordance with the serial number on the cash receipt regarding payment of the amount of fee.