Rajasthan High Court - Jaipur
Anmol Joshi Son Of Shri Arvind Kumar ... vs Niit University, Neemrana on 14 October, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15773/2019
Anmol Joshi Son Of Shri Arvind Kumar Joshi
----Petitioner
Versus
Niit University, Neemrana
----Respondent
For Petitioner(s) : Mr. T.L. Pandey on behalf of
Mr. Manoj Kumar Bhardwaj
For Respondent(s) : Mr. Rachit Sharma for respondent
No.1 & 2 HON'BLE MR. JUSTICE INDERJEET SINGH Order 14/10/2019 Counsel for the respondents No.1 & 2 seeks two weeks' time to file reply.
Time prayed for is allowed. List this matter on 04.11.2019.
(INDERJEET SINGH),J Upendra/116 (Downloaded on 18/10/2019 at 09:05:05 PM) Powered by TCPDF (www.tcpdf.org)